Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 837] [Entire Act] State of Jharkhand - Subsection Section 837(11) in Bihar Education Code, 1961 (11)No appeal shall lie against the withholding of an appeal by a competent authority. The authority withholding the appeal, however, shall report the fact to the superior authority together with the reasons for withholding the same.
