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Dinesh Chandra & Ors vs The Union Of India & Anr on 22 January, 2010

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  MJC No.2761 of 2008
                               DINESH CHANDRA & ORS .
                                          Versus
                             THE UNION OF INDIA & ANR .
                                        -----------

04.   22.01.2010

Mr. Anil Chandra learned counsel appearing on behalf of the petitioner submits that the order has been complied with and as such this contempt application need not proceed further.

Considering the aforesaid facts, this contempt application is disposed of. Jagdish ( Shailesh Kumar Sinha, J.)