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State of Assam - Section

Section 4 in Criminal Rules (Assam)

4.

The Government Advocates have been appointed ex-officio Public Prosecutors in all cases coming before the High Court of Assam in its appellate or revisional jurisdiction. The Senior Government Advocate. Assam shall receive a monthly retaining fee of Rs. 500 and the Junior Government Advocates, Assam shall receive a monthly retaining fee of Rs. 200 each.