Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] State of Tamilnadu - Subsection Section 204(5) in The Coimbatore City Municipal Corporation Act, 1981 (5)No action taken under this section shall relieve any person from any penalties or liabilities which he may otherwise have incurred.
