Section 16 in Gujarat Electricity Regulatory' Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Solar and Wind Generation Sources) Regulations, 2019
16. De-pooling of Deviation charges.
- 16.1 QCA shall de-pool the energy deviations as well as deviation charges to each generator connected at the respective pooling station, using one of the following options:(a)In proportion to available capacity of each generator,(b)In proportion to energy generated in each time block by each generator,(c)In proportion to absolute error of Individual generator schedule.(d)Any other methodology/criteria mutually agreed between QCA and generators.They may adopt any one of the above methods, declaring that the same shall apply to all the members of the pooling station.16.2Finalization of a methodology shall be on majority (>= 51%) consensus basis measured in terms of MW capacity and a methodology once finalized shall not be changed without majority consensus.
