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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1) in The U.P. Board of Madarsa Education Act, 2004

(1)The Board shall subject to the provisions of this Act and the rules made thereunder, shall have all such powers as may be necessary' for the performance of its functions and the discharge of it^ duties under this Act, or the rules or regulations made thereunder.