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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(f) in THE INDIAN ANTARCTIC ACT, 2022

(f)"Antarctic environment" means the ecosystems dependent on and associated with the Antarctic environment, the intrinsic value of its wilderness and aesthetics, +321its value as an area for the conduct of scientific research or research that is essential to understand the global environment, the climate and the composition of the atmosphere;