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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(1)(c) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(c)issue bonds and debentures or draw, make, accept, endorse, dis" count, execute and issue promissory notes, bills of exchange, hundies, bills, warrants, debentures and other negotiable instrument.