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[Cites 0, Cited by 0] [Section 214] [Entire Act]

State of Bihar - Subsection

Section 214(g) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(g)a responsible person for inspecting pile driving equipment, inspects such equipment before taking it into use and takes all appropriate measures as required for the safety of building workers before commencing piling works by such equipment.