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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(3)(g) in The Orissa Co-operative Societies Rules, 1965

(g)A representative to the smaller General Body shall cease to be so, if he ceases or resigns from the membership of the Society or dies or refuses in writing to function as such and upon such cessation another representative shall be elected in his place.