Section 3(2)(d) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(d)It shall have in its possession the instruments as specified in column 4 of Schedule-I; and

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