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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4)(c) in The Employees' State Insurance Corporation (General Provident Fund) Rules, 1995

(c)if there is any member of the family other than those specified in clauses (1), (2), (3) and (4):