Section 9(1)(b) in The Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971

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Union of India - Subsection

Section 9(1)(b) in The Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971

(b)wrongfully obtains possession of any property forming part of the undertaking of the company which has vested in the Central Government under this Act; or

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Union of India - Subsection

Section 9(1)(b) in The Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971