Karnataka High Court
Karnataka State Net/Slet Passed ... vs The Prinicpal Secretary Government Of ... on 15 January, 2009
Author: S.Abdul Nazeer
Bench: S.Abdul Nazeer
Sri. Vici<:$r' Manohamn, Adv.) 4: , V L V" The ?rinc:ipal Sac:-etaxy IN THE HIGH com-zr OF' KARNATAKA AT BANGALORE . DATED THIS THE 151'?! DAY OF JANUARY 2099"'-._:: V "' BEFORE V THE HQNBLE MR. JUSTICE s_. AB:5L£1L'N §AzEE1;.%% * - 2 " WRIT PETITION NOs.16506-O7I€.2éG8 (s§REG-913,2 BETWEEN: Kalnataka State NET/SLET Paswed;-, ' b V' .g-- Eligiblc Candifiiatcs As5pc--iafic~}n (I2) ' * Rep. byits i 3 ' . 1.
Convener: Snji.
Sfo. Sidtia Aged 36 Ycars'f',\.» H .4 . Yuri)' Yttianduli' " ' ("ihama1*ajar:agar.fiistfict.__ " " < .
Secretary: S1f'i,_.K.'1¥I..'*St1"resi1 , Sf(;'..{:Nag+3b}111sai3. '
- Aged .3'? Years V. » r§o...:3; 1_31, Qzmuadabedi ' Vfilafidfivita ~ V' _ District PPIFITIQNERS 5° .. " Government of Karnataka Cs
2. Tim submission of the learned Counsel {qr peiiticancrs is placed on record. The writ petitfiunsj M. "
dismissed as withdrawal with liberty as above. HQ