Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 17 in National Savings Certificates (VIII Issue) Rules, 1989

17. Place of encashment.

- A certificate shall be encashable at the post office at which it stands registered:Provided that a certificate may be encashed at any other post office if the Officer-incharge of that post office is satisfied on verification from the post office of its registration that the person presenting the certificate for encashment is entitled thereto.