Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Tripura - Subsection Section 60(d) in Tripura Police Act, 2007 (d)a retired officer not below the rank of Secretary/Commissioner to the State Government with experience in Public Administration.
