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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Himachal Pradesh - Subsection

Section 57(1)(d) in The Himachal Pradesh Municipal Corporation Act, 1994

(d)all dust, dirt, dung, ashes, refuse, animal matter or filth or rubbish of any kind or dead bodies of animals collected by the municipality from the streets, houses, privies, sewers, cesspools or elsewhere or deposited in places fixed by the municipality under section 154 ;