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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3) in Sri Sathya Sai University for Human Excellence Act, 2018

(3)The headquarters of the University shall be at Navanihal Village, Kamalapura, Kalaburgi. The University shall have Campuses or Regional and Study Centre's anywhere in Karnataka after five years of establishment of the University subject to the prior permission of the State Government and as per UGC norms.