Madhya Pradesh High Court
Manmohan vs The State Of Madhya Pradesh on 22 September, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 3579 of 2022 (MANMOHAN Vs THE STATE OF MADHYA PRADESH) Dated : 22-09-2022 As prayed for by Mr. Ashfaq Khan, learned counsel for the petitioner, list the matter after two weeks.
(SUNITA YADAV) JUDGE bj/-
Signature Not Verified Signed by: BARKHA SHARMA Signing time: 22-Sep-22 5:23:29 PM