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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Karnataka - Subsection

Section 52(3) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(3)A copy of the annual report duly approved by the Board of Governors shallbe sent to the Visitor and the State Government before 31st December following closeof the financial year in 31st March of each year.