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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2)(a) in Life Insurance Corporation of India (Staff) Rules, 1960

(a)whether the procedure prescribed in these [Rules] [Substituted 'Regulations' by Notification No. G.S.R. 459(E), dated 30.6.2021 (w.e.f. 23.7.1960).] has been complied with, and if not, whether such non-compliance has resulted in failure of justice;