Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Haryana - Subsection Section 16(14) in The Punjab Agricultural Produce Markets (General) Rules, 1962 (14)[***] [Added by Haryana Notification No. 1545-AS-I-2007/14293. Dated 9.8.2007.]It read as;
