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[Cites 0, Cited by 0] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(10) in Bihar Education Code, 1961

(10)In the case of institutions where there are-more than one session or course held in a year, the figure for enrolment, expenditure on teachers and examination results should include the figure by all the sessions and courses held in the year under report.