Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 457] [Entire Act] State of Assam - Subsection Section 457(4) in The Assam Excise Rules, 2016 (4)The date from which, in the event of a license being granted to him, the applicant proposes to commerce working the warehouse.
