Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act] Union of India - Subsection Section 62(1)(b) in National Company Law Tribunal Rules, 2016 (b)in any cases concerning which the President or the Member has previously been called upon in another capacity, including as advisor, representative, expert or witness; or