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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 8(1) in Securities And Exchange Board Of India (Merchant Bankers) Regulations, 1992

(1)The Board, on being satisfied that the applicant is eligible, shall grant a certificate in Form B and send an intimation to the applicant mentioning the category for which the Board has granted certificate.