Delhi High Court - Orders
Moser Baer Solar Limited vs Ministry Of Electronics And ... on 21 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10696/2018
MOSER BAER SOLAR LIMITED ..... Petitioner
Through: Mr Kamal Mehta, Advocate.
versus
MINISTRY OF ELECTRONICS AND
INFORMATION TECHNOLOGY ..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 21.01.2019 CM No.2701/2019
1. The learned counsel appearing for the applicant seeks to withdraw the present application.
2. The application is dismissed as withdrawn.
VIBHU BAKHRU, J JANUARY 21, 2019 MK