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Delhi High Court - Orders

Moser Baer Solar Limited vs Ministry Of Electronics And ... on 21 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~65
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 10696/2018
       MOSER BAER SOLAR LIMITED                          ..... Petitioner
                           Through:     Mr Kamal Mehta, Advocate.

                           versus

       MINISTRY OF ELECTRONICS AND
       INFORMATION TECHNOLOGY                            ..... Respondent
                     Through

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 21.01.2019 CM No.2701/2019

1. The learned counsel appearing for the applicant seeks to withdraw the present application.

2. The application is dismissed as withdrawn.

VIBHU BAKHRU, J JANUARY 21, 2019 MK