Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(iii) in Rajasthan District Mineral Foundation Trust Rules, 2016 (iii)approving such other expenditure, in furtherance of the objects of the trust from the available trust fund in such manner as may be specified by the Government.
