Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of West Bengal - Subsection Section 103(a) in West Bengal Town and Country (Planning and Development) Act, 1979 (a)for the institution of use(i)for residence,(ii)for industry,(iii)for commerce,
