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Bengal Presidency - Section

Section 63 in The Calcutta Port Rules, 1943

63. Method of registration.

- Every flat or boat requiring registration shall, if a flat, be placed at a convenient mooring or, of a boat be sent to the special licensing buoys at Sibpore for measurement under rule 65 by the Commissioners' Boat Surveyor who shall enter in a register, to be kept by him, the particulars mentioned in rule 62, together with all relevant measurements taken under rule 65: Provided that any flat may, on payment of the prescribed fees, be surveyed at the owner's workshops.