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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(i) in The U.P. Cinematograph Rules, 1951

(i)The licensing Authority may, having regard to the large number of seats in an auditorium, require that a gangway or gangway of a specific width, shall be provided parallel to the rows of seats to secure direct access to exits.