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State of Haryana - Section

Section 65 in Faridabad Complex Administration Building Rules, 1989

65. Provision of traps. Sections 43(2), 57(2)(m).

- There shall be 10 taps in any soil or ventilating pipes not between any other pipe and drain to which it is connected, but every sanitary fitting connected to a soil pipe, ventilating pipe or drain shall be provided with a trap.