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State of Madhya Pradesh - Section

Section 15 in The M.P. Govansh Vadh Pratishedh Adhiniyam, 2004

15. Act to have overriding effect.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law other than this Act.