Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(2) in The Ranchi District Tana Bhagat Raiyats' Agricultural Lands Restoration Act, 1947 (2)"decree" includes a certificate issued under the Bihar and Orissa Public Demands Recovery Act, 1914 (B. & O. Act, IV of 1914);
