Section 9(3)(a) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

(a)the capital cost admitted by the Commission prior to 1.4.2014 duly trued up by excluding liability, if any, as on 1.4.2014;

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