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[Cites 0, Cited by 0] [Section 7B(1)] [Section 7B] [Entire Act]

State of Chattisgarh - Subsection

Section 7B(1)(a) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

(a)the dispute is first referred for the decision of the final authority under the terms of the works contract; and