As from the appointed day-there shall be allotted one seat to the State of Nagaland in the Council of States;(b)in the Fourth Schedule to the Constitution, in the Table--(i)entries 16 to 19 shall be re-numbered as entries 17 to 20,(ii)after entry 15, the following entry shall be inserted, namely:--"16. Nagaland...........1",(iii)at the end, for the figures "224", the figures "225" shall be substituted.
