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[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(5)(f) in Telangana State Sand Mining Rules, 2015

(f)[ M/s.Telangana State Mineral Development Corporation shall dispose de-casted sand from the pattaland as per the sale price fixed by the Government from time to time.] [Inserted by Telangana Notification No. G.O.MS. No. 30, dated 6.5.2015 (w.e.f. 8.1.2015).]