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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(4) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

(4)A licence under sub-rule (3) shall be granted in respect of such quantity of poppy straws to be stocked at a time for sale as may be fixed by the authorised officer.