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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(d) in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

(d)"Chairman" means the Vice-Chancellor of any University in the state nominated by the Competent Authority for each academic year for conducting and discharging functions, as specified, relating to Engineering Common Entrance Test for Diploma and Degree Holders for lateral entry into Under Graduate Engineering/Pharmacy Courses.