Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act] State of Assam - Subsection Section 6(4)(iv) in Mising Autonomous Council Act, 1995 (iv)As many Executive Councilor as may be decided by the General Council, but not exceeding one third of the total number of members of the General Council.]