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State of Bihar - Section

Section 9 in The Bihar Excise (Settlement of Licences for retail sale of Country/Spiced country liquor) Rules, 2004

9. Display of list of shops or group of shops.

- A list of licences to be granted under auction-cum-tender system including minimum guaranteed quantity and reserved fee, if any, will be displayed in advance in the office of the Licensing Authority, and also at the time of auction.