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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(2)All the Water Users' Associations at Minor Level, represented by the members of Managing Committees of the Water Users' Associations at Minor Level in the command area of Distributary Level Association shall constitute the General Body of the Distributary Level Association and shall have right to vote and elect the Managing Committee of the Distributary Level Association, in such manner as may be prescribed.