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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(iii) in The U.P. (Regulation Of Building Operations) Directions, 1960

(iii)Road on steep hill side. - Restrictions regarding the width of local streets in steep hill side may be relaxed by the Prescribed Authority to suit the contour, with the prior approval of the Controlling Authority.