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[Cites 0, Cited by 0] [Section 1114] [Entire Act]

State of Haryana - Subsection

Section 1114(1) in Punjab Jail Manual

(1)Major works will ordinarily be proposed by the Superintendent who may call upon the Public Works Department for rough approximate estimates of the cost and on receipt, submit them to the Inspector-General who may then apply for the administrative approval of the Local Government in the Civil Department. This approval being obtained, the Inspector-General will include the work in his list of budget proposals and the Superintending Engineer or the Local Government in the Public Works Department on receipt of administrative approval will issue orders for the preparation of the detailed plans and estimate.