Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(3) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016 (3)Every order of the Tribunal shall be signed by the Chairman and Members constituting the Tribunal, which pronounced the order.
