Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4) in The U.P. Bottling of Foreign Liquor Rules, 1969

(4)bottling of foreign liquor for purposes of export out of India or to another State or Union territory within India shall take place on days other than those on which bottling is done for the purposes of sale within Uttar Pradesh. If bottling is done for both purposes on the same day, it must be done in separate room (s). Bottled liquor for sale outside Uttar Pradesh shall be stored in room (s) separate from the room (s) meant for storage of bottled liquor for sale in Uttar Pradesh;