Gujarat High Court
Katha Sureshbhai Hirpara vs Sardar Vallabhbhai National Institute ... on 18 July, 2018
Author: S.H.Vora
Bench: S.H.Vora
C/SCA/11044/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 11044 of 2018
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KATHA SURESHBHAI HIRPARA
Versus
SARDAR VALLABHBHAI NATIONAL INSTITUTE OF TECHNOLOGY
(SVNIT)
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Appearance:
MS HETVI H SANCHETI(5618) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.H.VORA
Date : 18/07/2018
ORAL ORDER
Notice returnable on 23.07.2018. Direct service today is permitted.
(S.H.VORA, J.) Hitesh Page 1 of 1