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Gujarat High Court

Katha Sureshbhai Hirpara vs Sardar Vallabhbhai National Institute ... on 18 July, 2018

Author: S.H.Vora

Bench: S.H.Vora

           C/SCA/11044/2018                              ORDER



            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO. 11044 of 2018
==========================================================
                 KATHA SURESHBHAI HIRPARA
                             Versus
   SARDAR VALLABHBHAI NATIONAL INSTITUTE OF TECHNOLOGY
                            (SVNIT)
==========================================================
Appearance:
MS HETVI H SANCHETI(5618) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE S.H.VORA

                              Date : 18/07/2018

                               ORAL ORDER

Notice returnable on 23.07.2018. Direct service today is permitted.

(S.H.VORA, J.) Hitesh Page 1 of 1