Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 46 in The Goa Tax on Luxuries Rules, 1988 46. Form of authority under section 43. - The authority to attend before any Luxury Tax Authority in connection with any proceeding under the Act shall be in Form [Lux] [Substituted by the (Amendment) Rules, 2007.] 20.
