Bombay High Court
The Vasai Taluka Parsee Panchayat ... vs Mrs. Frenny Khambata And Ors on 22 October, 2018
Author: Rajesh G. Ketkar
Bench: Rajesh G. Ketkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 11861 OF 2018
The Vasai Taluka Parsee Panchayat Charitable ....Petitioner
Trust Thru Managing Director, Mr. Ruzbe
Dupetawalla
V/S
Mrs. Frenny Khambata And Ors ....Respondent
CORAM : RAJESH G. KETKAR, J
DATE : 22nd October, 2018
P.C. :
Due to paucity of time the matter is adjourned for 05/12/2018. In the meantime,Ad-interim relief if any to continue.
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